Madhya Pradesh High Court
Vinod Kumar Mangal vs Municipal Corporation Morena on 4 May, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 8986 of 2022 (VINOD KUMAR MANGAL AND OTHERS Vs MUNICIPAL CORPORATION MORENA) Dated : 04-05-2022 Parties through their respective counsel.
As prayed, list the case on 05/05/2022.
(ROHIT ARYA) JUDGE (Dubey) SUNEE Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA L PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b00a11fc66a5e160f 585aa7a92425f380d476b32818, pseudonym=046B231C591E29491F36ABD156EBF3A7 13937186, serialNumber=4009CAE962958E019ADDF04E87EFD5C DUBEY 07FA5D0C38532D550F61B55401A275B8C, cn=SUNEEL DUBEY Date: 2022.05.05 14:30:32 -07'00'