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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Port Of New Mangalore (Harbour Craft) Rules, 1976

(1)No licensed harbour craft shall ply in the outer roads:
(i)between the hours of 6 p.m. and 6 a.m. without the previous permission of the Deputy Conservator; and
(ii)when a stern warning signal indicating bad weather on high seas is displayed from the port flagstaff.