Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act] Union of India - Subsection Section 17(1)(i) in The Port Of New Mangalore (Harbour Craft) Rules, 1976 (i)between the hours of 6 p.m. and 6 a.m. without the previous permission of the Deputy Conservator; and