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State of Assam - Section

Section 8 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

8. Landscape Plan.

- Landscape plan is to be to submitted for plots measuring 10,000 sq,mand above. The plans should be on a scale of 1:100 for plot upto10,000sq.m. in size and for plots above 10,000 sq.m. the scale shall be 1:500, indicating the circulation and parking spaces, pathways (hard surface), greenery and plantation (soft area) etc.