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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Tamilnadu - Subsection

Section 58(6) in Tamil Nadu Co-operative Societies Rules, 1988

(6)Any member of the board ceasing to hold office under clause (d) of subsection (2) of section 34, may make an application within fifteen days from the date of the last meeting for condonation of his absence specifying the reasons for such absence.