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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Bureau Of Indian Standards Act, 2016

(2)Subject to any rules made under this Act, a certification officer shall have power to--
(a)inspect any operation carried on in connection with any goods, article, process, system or service in relation to which the Standard Mark has been used; and
(b)take samples of any goods or article or of any material or substance used in any goods, article, process, system or service, in relation to which the Standard Mark has been used.