Section 27(2)(a) in The Bureau Of Indian Standards Act, 2016

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2)(a) in The Bureau Of Indian Standards Act, 2016

(a)inspect any operation carried on in connection with any goods, article, process, system or service in relation to which the Standard Mark has been used; and

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Union of India - Subsection

Section 27(2)(a) in The Bureau Of Indian Standards Act, 2016