Section 12(1)(b) in Goa State Higher Education Council Act, 2018

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(b)The State Project Directorate shall,-

(i)oversee project implementation at the State level;

(ii)maintain statistical data and Management Information System report; and

(iii)engage Project Auditors and Consultants as required.

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