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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Rasam Chand vs . Veera Devi on 21 November, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rasam Chand Vs. Veera Devi and ors.

.

RSA No. 399 of 2009 21.11.2022 Present: Mr. Manohar Lal Sharma, Advocate, for the appellant Mr. Devi Singh, Advocate, vice counsel, for the respondents.

Learned counsel for the appellant submits that he has been trying to contact the appellant, but has not been successful.

He intends to send a registered letter to the appellant.

At his request, list on 09.01.2023.

( Satyen Vaidya ) Judge 21st November, 2022 (sushma) ::: Downloaded on - 21/11/2022 20:33:19 :::CIS