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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Karnataka - Subsection

Section 46(2) in Karnataka Agricultural Produce Marketing Act 1966

(2)The Chairman shall,-
(a)preside over the meetings of the market committee and the subcommittees and conduct business at such meetings;
(b)watch over the financial and executive administration of the market committee;
(c)exercise supervision and control over the officers and servants (whether such officers or servants are Government servants or not) of the market committee in matters of executive administration concerning accounts and records and disposal of all questions relating to the service of the employees; and
(d)in cases of emergency direct the execution or stoppage of any work or the doing of any act which requires the sanction of the market committee.