Section 46(2)(c) in Karnataka Agricultural Produce Marketing Act 1966

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State of Karnataka - Subsection

Section 46(2)(c) in Karnataka Agricultural Produce Marketing Act 1966

(c)exercise supervision and control over the officers and servants (whether such officers or servants are Government servants or not) of the market committee in matters of executive administration concerning accounts and records and disposal of all questions relating to the service of the employees; and

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State of Karnataka - Subsection

Section 46(2)(c) in Karnataka Agricultural Produce Marketing Act 1966