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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Madhya Pradesh - Subsection

Section 37(c) in The M.P. Boiler Operation Engineers' Rules, 1968

(c)an oral examination to answer questions appertaining to boiler practice and if required by the examiner to demonstrate in the examination room or in a workshop or boiler house his ability to carry out the practical aspects of his duties in a workmanlike manner.