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State of Madhya Pradesh - Section

Section 37 in The M.P. Boiler Operation Engineers' Rules, 1968

37. Subject for examination.

- Examination shall be conducted in the following manner:-
(a)a written examination comprising of one paper on mathematics, one paper on applied mechanics and one paper on boilers and heat engines set with reference to the syllabus prescribed in Rule 38;
(b)a drawing examination, to make within a prescribed time a drawing and/or a sketch of a boiler or part thereof with reference to clause (c) of Rule 38;
(c)an oral examination to answer questions appertaining to boiler practice and if required by the examiner to demonstrate in the examination room or in a workshop or boiler house his ability to carry out the practical aspects of his duties in a workmanlike manner.