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State of Chattisgarh - Section

Section 51 in Indira Kala Sangit Vishwavidyalaya Act, 1956

51. Professors and Readers.

(1)The Professors and the Readers, respectively, shall be of two classes, namely :
(i)appointed Professors and Readers; and
(ii)recognised Professors and Readers.
(2)Appointed Professors and Readers shall be either-
(i)servants of the Vishwavidyalaya paid by the Vishwavidyalaya and appointed by the Karyakarini Samiti as Professors or Readers, or
(ii)persons appointed by the Karyakarini Samiti as Honorary Professors or Readers for their scholarship and high intellectual attainments.
(3)Recognised Professors and Readers shall be such members of the staff of colleges not maintained by the Vishwavidyalaya as may be recognised by the Karyakarini Samiti as Professors or Readers in accordance with the provisions made in this behalf in the Ordinances.