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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(1) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(1)The Professors and the Readers, respectively, shall be of two classes, namely :
(i)appointed Professors and Readers; and
(ii)recognised Professors and Readers.