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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Port Of New Mangalore Rules, 1976

(1)All vessels within the port shall take up such berths as may be assigned to them by the Traffic Manager or the Conservator and shall change their berths or move when required by either of the said officers.