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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(1)No hut shall be of more than one storey or exceed 3.75 metres in height measured from the top of the plinth to junction of the caves and wall.