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State of Tamilnadu - Section

Section 19 in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

19. Height of huts.

(1)No hut shall be of more than one storey or exceed 3.75 metres in height measured from the top of the plinth to junction of the caves and wall.
(2)The wall of the hut at the junction of the caves and wall shall in no place be less than 1.75 metres in height, measured from the top level of the plinth.