Section 13(2)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(2)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992

(b)if he desires to get a fraction of the pension he should apply afresh in Form 2 so that arrangements for medical examination are made in accordance with the procedure laid down in Rules 16 to 28.

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State of Odisha - Subsection

Section 13(2)(b) in The Orissa Civil Services (Commutation of Pension) Rules, 1992