Section 9(2)(b) in The Chhattisgarh Primary Education Act, 1961

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State of Chattisgarh - Subsection

Section 9(2)(b) in The Chhattisgarh Primary Education Act, 1961

(b)be so made to ensure that there is an interval of not less than one hundred and twenty days or such other interval as the State Government may, by notification, direct between the date of publication of the declaration and the first day of the next academic year.

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State of Chattisgarh - Subsection

Section 9(2)(b) in The Chhattisgarh Primary Education Act, 1961