Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(xxiv) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(xxiv)"low voltage" means the voltage, which does not exceed 250 volts under normal conditions subject, however, to the percentage variations allowed under the Indian Electricity Rules, 1956;