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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1)(b) in Orissa Pani Panchayat Rules, 2003

(b)For the Rabi Season, the Project Committee will determine the area to be thrown open for irrigation based upon the actual availability of water at the beginning of kharif season. The water so available shall be allocated equitably among the Distributary Committees and Pani Panchayat adopting circular rotation;