Section 13(2)(b) in Indian Institute of Teacher Education, Gujarat Act, 2010

[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(2)(b) in Indian Institute of Teacher Education, Gujarat Act, 2010

(b)in the event of a permanent vacancy in the office of the Vice-Chancellor, until an appointment is made under sub-section (1) of section 12 to that office -

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State of Gujarat - Subsection

Section 13(2)(b) in Indian Institute of Teacher Education, Gujarat Act, 2010