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Bombay High Court

Sinhgad Technical Education Society vs Pune Municipal Corporation And Ors on 2 May, 2019

Bench: S.C. Dharmadhikari, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 3913 OF 2016

 Sinhgad Technical Education Society                   ....Petitioner
            V/S
 Pune Municipal Corporation And Ors.                ....Respondent

WITH WRIT PETITION NO. 1738 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3009 OF 2012 Sinhagad Technical Education Society ....Petitioner V/S Pune Municipal Corporation Through The ....Respondent Commissioner Corporation Bhavan, & Ors.

WITH WRIT PETITION NO. 3914 OF 2016 Sinhgad Technical Education Society ....Petitioner V/S Pune Municipal Corporation And Ors. ....Respondent WITH WRIT PETITION NO. 3915 OF 2016 Sinhgad Technical Education Society ....Petitioner Page 1/2 ::: Uploaded on - 02/05/2019 ::: Downloaded on - 03/05/2019 04:05:34 ::: V/S Pune Municipal Corporation And Ors. ....Respondent CORAM : S.C. DHARMADHIKARI & M. S. KARNIK, JJ DATE : 2nd May, 2019 P.C. :

Due to paucity of time the matter is adjourned for admission. Ad-interim relief if any to continue till then. Stand over to 06/06/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 02/05/2019 ::: Downloaded on - 03/05/2019 04:05:34 :::