Section 8(2)(iv) in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

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State of Rajasthan - Subsection

Section 8(2)(iv) in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

(iv)if the scholar fails in any examination, unless the student is able to satisfy the Director that the failure was due to sickness or other similar reason beyond his control:

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State of Rajasthan - Subsection

Section 8(2)(iv) in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962