Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(ii) in The Orissa Glanders and Farcy Rules, 1941 (ii)in the event of the disease proving incurable, the horse shall, subject to the restriction hereinafter imposed, be humanely destroyed in the presence of an Inspector.
