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State of Odisha - Section

Section 8 in The Orissa Glanders and Farcy Rules, 1941

8. Procedure when horse is suspected or surra or lymphangitis epizootiea.

- If any horse is certified under Section 8 of the Act to be suffering from surra or lymphangitis epizootiea a veterinary practitioner may, with the consent of the owner, direct that such horse shall be medically treated in such a manner, and at such a place as to ensure that no danger to any other horse is entailed provided as follows :
(i)no horse so treated shall be discharged unless certified to be cured of the disease by a bacteriological examination by the Deputy Director;
(ii)in the event of the disease proving incurable, the horse shall, subject to the restriction hereinafter imposed, be humanely destroyed in the presence of an Inspector.
No horse certified to be suffering from surra or lymphangitis epizootiea shall be destroyed until the existence of one of the said diseases has been confirmed by a bacteriological examination by the Deputy Director.