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[Cites 0, Cited by 0] [Section 102] [Entire Act]

State of Odisha - Subsection

Section 102(e) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the workers pale relating to such inspection and produced them for inspection upon the demand of an inspector having jurisdiction.