Section 102 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
102. Inspection and supervision.
- The employer shall ensure at a construction site of a building or other construction work that-(a)a person responsible for a concreting work supervises the erection of the form work, shores, graces and other supports used for such concreting work;(b)a person responsible for concreting work makes a thorough inspection of every form work after erection of such form work in such concreting work to ensure that such form work is safe;(c)a person responsible for a concreting work regularly inspects the form work, shores, braces, reshores and other supports during the placing of concrete;(d)any unsafe condition which is discovered during the inspections mentioned under clause (b) and(c) is reminded immediately;(e)a person responsible for a concreting work keeps all records of inspections referred to in clause (a) and clause (b) at the workers pale relating to such inspection and produced them for inspection upon the demand of an inspector having jurisdiction.
