Section 11 in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966
11. Counting of votes and declaration of results.
- The Presiding Officer shall immediately after the voting is over-(a)count the votes before such members as may be present and declare the number of votes cast in favour of the motion and those cast against it:Provided that in the event of these being an equality of votes cast in favour of or against the motion, the result shall be determined by the drawing of lots;(b)declare the result.
