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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(a) in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966

(a)count the votes before such members as may be present and declare the number of votes cast in favour of the motion and those cast against it: