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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(2) in M.P. Paramedical Council (Election of Members) Regulations, 2001

(2)The Government Officers and employees for the purpose shall be paid such remuneration and travelling allowance as may be determined by the Returning Officer from time to time.