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State of Madhya Pradesh - Section

Section 29 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

29. Budget.

(1)The Director of the Institute shall cause to be prepared, in such form as may be prescribed by regulations, a budget in respect of the financial year next ensuing, showing the estimated receipts and expenditure and shall submit it to the General Council through the Finance Committee and Executive Council.
(2)The General Council shall be competent to re-appropriate such amounts as may be necessary from one head to another and within such heads or minor heads.
(3)The General Council may, as and when required, pass a supplementary budget in such form and by such date as may be prescribed by regulations.