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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(1) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(1)The Director of the Institute shall cause to be prepared, in such form as may be prescribed by regulations, a budget in respect of the financial year next ensuing, showing the estimated receipts and expenditure and shall submit it to the General Council through the Finance Committee and Executive Council.