Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Maharashtra - Subsection Section 74(9) in The Maharashtra Shops and Establishments Act, 1948 (9)Hasanabad Co-op. Housing Society Limited, 116, Dr, MascarenhasRoad, Mazgaon Mumbai - 400 010.
