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State of Maharashtra - Section

Section 74 in The Maharashtra Shops and Establishments Act, 1948

74.

, H.A. Waiji Marg, Dongri. Mumbai - 400 009.
(8)Karimabad Co-op. Housing Society Limited, 116, Immamwada Road,Mumbai - 400 009.
(9)Hasanabad Co-op. Housing Society Limited, 116, Dr, MascarenhasRoad, Mazgaon Mumbai - 400 010.
(10)