Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(3) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008 (3)The Standing Academic Committee shall consider all matters relating to the administration of the academic affairs of the Institute.
