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Bengal Presidency - Section

Section 49 in The Calcutta Port Rules, 1943

49. Prohibited anchorage.

- No inland steam-vessel shall anchor
(a)in Garden Reach between the Lower College Sand buoy and the Upper Panchapara Flat buoy; or
(b)in Budge Budge Reach between the Fort Gloster buoy and the southern boundary pillars of the Port of Calcuatta;
(c)in the area Cossipore to Bally-between a line drawn north of Pran Nath Roy Chowdhuri's Ghat to a point 250 feet' north of Chuni Mull Khettri's Ghat on the right bank and a line drawn from the north end of the Cossipore Gun and Shell Factory on the left bank to a point 700 feet' south of Gardener's House on the right bank;
(d)in the area Khardah to Barrackpore-between a line drawn 950 feet' north of Jagannath Ghat to a point 125 feet' north of a ghat at Titaghur Jute Mill on the left bank and a line drawn 700 feet' south of Jagannath Ghat on the right bank to a point 300 feet' north of the northern jetty of the Khardah Jute Mill on the left bank;
(e)in the area Ichapur to Shamnagar-between a line drawn 350 feet' south of Durgamoni Ghat on the right bank to a point 1,200 feet' north of Shastitola Ghat on the left bank and a line drawn 350 feet' north of Cherbindi Ghat on the right bank to a point 850 feet' north of Harish Basu's Ghat, Shamnagar, on the left bank.