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[Cites 0, Cited by 0] [Section 49] [Entire Act]

Bengal Presidency - Subsection

Section 49(d) in The Calcutta Port Rules, 1943

(d)in the area Khardah to Barrackpore-between a line drawn 950 feet' north of Jagannath Ghat to a point 125 feet' north of a ghat at Titaghur Jute Mill on the left bank and a line drawn 700 feet' south of Jagannath Ghat on the right bank to a point 300 feet' north of the northern jetty of the Khardah Jute Mill on the left bank;