Section 5(1) in Punjab Health and Family Welfare Technical (Group B) Service Rules, 2018
(1)Appointment to the Service shall be made in the manner, as specified in Appendix 'B':Provided that if no suitable candidate is available for appointment by promotion and by direct appointment, then appointment to the Service shall be made by transfer of a person holding a similar or an indentical post under the State Government or Government of India.
