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State of Punjab - Section

Section 5 in Punjab Health and Family Welfare Technical (Group B) Service Rules, 2018

5. Method of appointment, qualifications and experience.

(1)Appointment to the Service shall be made in the manner, as specified in Appendix 'B':Provided that if no suitable candidate is available for appointment by promotion and by direct appointment, then appointment to the Service shall be made by transfer of a person holding a similar or an indentical post under the State Government or Government of India.
(2)No person shall be appointed to any post in the Service, unless he possesses the qualifications and experience, as specified against that post in Appendix 'B'.
(3)Appointment to the Service by promotion shall be made on the basis of seniority-cum-merit, but no person shall have any right to claim promotion on the basis of seniority alone.