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[Cites 0, Cited by 0] [Section 152] [Entire Act]

State of Tamilnadu - Subsection

Section 152(2) in Tamil Nadu Co-operative Societies Rules, 1988

(2)Officers of the Government, other than those working in the Co-operative Department who may be appointed in the committee constituted under sub-section (3) of section 75 or the proviso thereto, shall be the holder of a post, the minimum of the time scale of pay of which is not less than one thousand rupees.