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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(d) in The West Bengal Mining Settlements (Health And Welfare) Act, 1964

(d)all sums realized as expenses, fees, fines, penalties or otherwise under this Act or the rules or by-laws made thereunder;