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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(2) in The Orissa Forest Shooting Rules, 1973

(2)The Conservator of Forests may, in consultation with the Wild Life Conservation Officer, close any shooting block where he considers the number of animals has gone down due to over killing or to any other reason.