Section 3(1)(a) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)appoint such persons, being gazetted officers of Government, as it thinks fit, to be competent authorities for the purpose of this Act;

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