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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3) in Agricultural And Processed Food Products Export Development Authority Act, 1985

(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.
13th February, 1986, vide Notification No.S.O.55(E), dated 13-2-1986, Gazette of India, 1986, Extraordinary, Part II, Section 5(ii).