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Union of India - Section

Section 1 in Agricultural And Processed Food Products Export Development Authority Act, 1985

1. Short title, extent and commencement.-

(1)This Act may be called the Agricultural and Processed Food Products Export Development Authority Act, 1985.
(2)It extends to the whole of India.
(3)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different provisions of this Act.
13th February, 1986, vide Notification No.S.O.55(E), dated 13-2-1986, Gazette of India, 1986, Extraordinary, Part II, Section 5(ii).