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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Rajasthan - Subsection

Section 50(1) in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

(1)A certificate of registration granted under section 52 shall, unless revoked under section 53, remain in force for a period as may be specified by the State Government from time to time.