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State of Andhra Pradesh - Section

Section 9 in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

9. Constitution of the School Management Committees:

(1)School Management Committees shall be constituted as stipulated in sub - section (1) of Section 5 of the Act in order to perform its functions specified therein.
(2)The District in - charge Minister shall nominate Four Parents of the .children for the purposes of Section 5 of the Act. Keeping in view their commitment, interest and experience in the matter of improving School Education.
(3)School Management Committees shall review the functions of the school once in every month and shall take all such steps necessary to fulfill the goals and objectives set forth in. the Act.
Substituted by Ibid.