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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(1) in Andhra Pradesh School Education Management (Community Participation) Rules, 1998

(1)School Management Committees shall be constituted as stipulated in sub - section (1) of Section 5 of the Act in order to perform its functions specified therein.